Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(1) in The Andhra Pradesh Prevention Of Begging Act, 1977

(1)The Government may, by notification, and subject to the condition of previous publication, make rules for carrying out all or any of the purposes of this Act.