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State of Punjab - Section

Section 1 in Punjab Educational Service (School and Inspection Border Area) Group A Service Rules, 2018

1. Short title, commencement and application.

(1)These rules may be called the Punjab Educational Service (School and Inspection Border Area) Group A Service Rules, 2018.
(2)They shall come into force on and with effect from the date of their publication in the Official Gazette.
(3)They shall apply to persons holding posts mentioned in Appendix ‘A’.
(4)Members of the existing cadre whose services are governed under the Punjab Educational Service (School and Inspection) Group ‘A’ Service Rules, 2004 shall have the right to exercise the option to retain their present cadre or become members of newly created service within three months from the date of publication of these rules:Provided that while exercising option, principle of seniority shall be the deciding factor keeping in view the number of posts in the service:Provided further that in case any employee does not exercise his option within specified period, he shall be deemed to have opted for existing cadre:Provided further that the option once exercised shall be final.