Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 31F in Tamil Nadu Homeopathy Council Regulations, 1973 31F. [ [Added by No. 400/TNHC/80 published in Notification SRO C-22/86.] The State Government holidays excepted, the officers and servants shall attend the office from 10.00 a.m. to 5.30 p.m.]
