Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 554] [Entire Act] State of Odisha - Subsection Section 554(9) in Orissa Municipal Rules, 1953 (9)Building of a new house other than a hut shall not be allowed unless a latrine is also built. The Council shall make available to the public standard designs for putting up latrines.
