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State of Andhra Pradesh - Section

Section 8 in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

8. Functions of the Chairperson of the PGLCET Committee.

- The Chairperson of the PGLCET Committee.
(i)Shall preside over all the meetings of the Committee and in his/her absence he/she may nominate one of the members of the Committee to preside over the meetings.
(ii)Shall appoint paper setters, moderators for the PGLCET and decide upon the printing press or presses where the confidential material of the Test shall be printed.