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[Cites 0, Cited by 0] [Section 171] [Entire Act]

NCT Delhi - Subsection

Section 171(5) in The Delhi School Education Rules, 1973

(5)The function of the Pupils' Fund Advisory Committee shall be,:-
(a)to discuss and pass budget for expenditure from the Fund;
(b)to deal with all other matters relating to the proper utilisation of the Pupils' Fund.