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State of Punjab - Section

Section 118 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

118. Maintenance of Records of Inspection Report.

- The Panchayat Samiti and the Zila Pan shad shall maintain a register in Form FB 47 showing the receipt and disposal of the Inspection Reports issued by the Audit Authority in order to watch their proper disposal. In case the Audit Authority feels the necessity' of maintenance by the Panchayat Samiti or the Zila Parishad, an other register or records in this behalf, it shall approach the Government for the purpose and the Government may order its maintenance.