Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(xx) in The Indian Stamp (Orissa Amendment) Act, 2001 (xx)in Article 32, for the expression "(No. 23)" wherever it occurs in Column (2), the words, brackets, letter and figure "under Division (A) of Article 23" shall be substituted;
