Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)the Corporation;
(aa)[ the Ward Committees] [Inserted by U.P. Act 12 of 1994 (w.e.f. 30-5-1994).];