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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(ii) in Court of Examiners of Homoeopathic and Biochemic Systems of Medicine, Bombay Examinations (Revaluation of Answer-books) By-laws, 1985

(ii)The candidate shall submit an application to the Registrar, Court of Examiners for revaluation of his answer-books alongwith a fee of Rs. 50 per paper and the revaluation shall include verification of marks ;