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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Bihar - Subsection

Section 52(2)(xii) in The Bihar Agricultural Produce Markets Act, 1960

(xii)the preparation of plans and the estimates for works proposed to be constructed parity or wholly at the expense of the Market Committees, and the grant of sanction to such plans and estimates;