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[Cites 0, Cited by 0] [Section 476] [Entire Act]

State of Uttar Pradesh - Subsection

Section 476(3) in Rules under the United Provinces Excise Act, 1910

(3)After ascertaining the quantity and strength of the spirit to be reduced he will make the necessary calculation to find the quantity of water to be added. He will carefully check the quantity of water added, and then see that contents of the vat are thoroughly stirred.