Karnataka High Court
Shri. Gangadhara Alias Gangadharaiah vs The State Of Karnataka on 10 July, 2024
Author: M.Nagaprasanna
Bench: M.Nagaprasanna
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NC: 2024:KHC:26731
CRL.P No. 13525 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 10TH DAY OF JULY, 2024
BEFORE
THE HON'BLE MR JUSTICE M.NAGAPRASANNA
CRIMINAL PETITION NO.13525 OF 2023
BETWEEN:
1. SHRI. GANGADHARA
ALIAS GANGADHARAIAH
SON OF GANGAIAH
AGED ABOUT 55 YEARS
R/O SHETTIGERE VILLAGE,
KOTHAGERE HOBLI,
KUNIGAL TALUK,
TUMKURU DISTRICT-572130.
2. SRI. KUMARA.S.G. S/O GANGAIAH
R/O SHETTIGERE VILLAGE,
KOTHAGERE HOBLI,
KUNIGAL TALUK,
Digitally signed TUMKURU DISTRICT-572130.
by NAGAVENI
Location: HIGH 3. SHRI. SATHISHA
COURT OF
KARNATAKA SON OF GANGAIAH
AGED ABOUT 40 YEARS
R/O SHETTIGERE VILLAGE,
KOTHAGERE HOBLI,
KUNIGAL TALUK,
TUMKURU DISTRICT-572130.
4. SHRI. VENKATESHA
SON OF LATE KEMAPAIAH
AGED ABOUT 49 YEARS
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NC: 2024:KHC:26731
CRL.P No. 13525 of 2023
R/O OF SHETTIGERE VILLAGE
KOTHAGERE HOBLI
KUNIGAL TALUK,
TUMKURU DISTRICT-572130.
5. SMT. CHANDRAKALA
W/O OF VENKATESH
AGED ABOUT 32 YEARS
R/O SHETTIGERE VILLAGE
KOTHAGERE HOBLI,
KUNIGAL TALUK,
TUMKURU DISTRICT-572130.
6. SMT. KALAVATHI
WIFE OF SATHISHA
AGED ABOUT 35 YEARS
R/O SHETTIGERE VILLAGE
KOTHAGERE HOBLI,
KUNIGAL TALUK,
TUMKURU DISTRICT-572130.
7. SMT. THIBBAMMA
WIFE OF GANGADARAIAH
AGED ABOUT 58 YEARS
R/O SHETTIGERE VILLAGE,
KOTHAGERE HOBLI,
KUNIGAL TALUK,
TUMKURU DISTRICT-572130.
8. SMT. SHANTHAMMA
WIFE OF KUMARA
AGED ABOUT 50 YEARS
R/O SHETTIGERE VILLAGE,
KOTHAGERE HOBLI,
KUNIGAL TALUK,
TUMKURU DISTRICT-572130.
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NC: 2024:KHC:26731
CRL.P No. 13525 of 2023
9. SHRI. GANGAIAH @ GANGANNA
SON OF LATE CHALUVAIAH
AGED ABOUT 85 YEARS
R/O SHETTIGERE VILLAGE,
KOTHAGERE HOBLI,
KUNIGAL TALUK,
TUMKURU DISTRICT-572130.
...PETITIONERS
(BY SRI. THAMMAIAH.H.N, ADVOCATE)
AND:
1. THE STATE OF KARNATAKA,
BY KUNIGAL POLICE,
KUNIGAL
REP. BY THE STATE PUBLIC PROSECUTOR,
BENGALURU-560001.
2. SRI. MUDDAHANUMEGOWDA
S/O HANUMAIAH ALIS GOWDAIAH,
AGED ABOUT 39 YEARS
R/O SHETTIGERE VILLAGE,
KOTHAGERE HOBLI,
KUNIGAL TALUK,
TUMKURU DISTRICT-572130.
3. SRI. HANUMAIAH ALIAS GOWDAIAH,
S/O HANUMAIAH @ KARIYAPPA
AGED ABOUT 69 YEARS,
R/O SHETTIGERE VILLAGE,
KOTHAGERE HOBLI,
KUNIGAL TALUK,
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NC: 2024:KHC:26731
CRL.P No. 13525 of 2023
TUMKURU DISTRICT-572130.
4. SMT. LALITHA
WIFE OF MUDDAHANUMEGOWDA
AGED ABOUT 36 YEARS
R/O SHETTIGERE VILLAGE,
KOTHAGERE HOBLI,
KUNIGAL TALUK,
TUMKURU DISTRICT-572130.
...RESPONDENTS
(BY SRI. THEJESH.P, HCGP A/W
SRI. HARISH GANAPATHI, HCGP FOR R1)
THIS CRL.P IS FILED U/S.482 OF CR.P.C PRAYING TO
QUASH THE FIR IN CR.NO.184/2022 VIDE ANNEXURE-A,
COMPLAINT AT ANNEXURE-B AND ENTIRE CHARGE SHEET IN
C.C.NO.7469/2023 AT ANNEXURE-C FILED BY THE
RESPONDENT NO.1 POLICE FOR THE OFFENCE P/U/S 323, 324,
504, 506 R/W 149 OF IPC PENDING BEFORE THE PRINCIPAL
CIVIL JUDGE AND J.M.F.C., KUNIGAL, NELAMANGALA AGAINST
THE PETITIONERS AND ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
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NC: 2024:KHC:26731
CRL.P No. 13525 of 2023
ORDER
Learned counsel appearing for the petitioners files a memo seeking to withdraw the petition.
2. In terms of memo, the petition is disposed as withdrawn.
Sd/-
JUDGE AV List No.: 2 Sl No.: 20