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Karnataka High Court

Shri. Gangadhara Alias Gangadharaiah vs The State Of Karnataka on 10 July, 2024

Author: M.Nagaprasanna

Bench: M.Nagaprasanna

                                             -1-
                                                        NC: 2024:KHC:26731
                                                   CRL.P No. 13525 of 2023




                    IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                        DATED THIS THE 10TH DAY OF JULY, 2024

                                        BEFORE
                      THE HON'BLE MR JUSTICE M.NAGAPRASANNA
                         CRIMINAL PETITION NO.13525 OF 2023

               BETWEEN:

               1.    SHRI. GANGADHARA
                     ALIAS GANGADHARAIAH
                     SON OF GANGAIAH
                     AGED ABOUT 55 YEARS
                     R/O SHETTIGERE VILLAGE,
                     KOTHAGERE HOBLI,
                     KUNIGAL TALUK,
                     TUMKURU DISTRICT-572130.

               2.    SRI. KUMARA.S.G. S/O GANGAIAH
                     R/O SHETTIGERE VILLAGE,
                     KOTHAGERE HOBLI,
                     KUNIGAL TALUK,
Digitally signed     TUMKURU DISTRICT-572130.
by NAGAVENI
Location: HIGH 3.    SHRI. SATHISHA
COURT OF
KARNATAKA            SON OF GANGAIAH
                     AGED ABOUT 40 YEARS
                     R/O SHETTIGERE VILLAGE,
                     KOTHAGERE HOBLI,
                     KUNIGAL TALUK,
                     TUMKURU DISTRICT-572130.

               4.    SHRI. VENKATESHA
                     SON OF LATE KEMAPAIAH
                     AGED ABOUT 49 YEARS
                           -2-
                                      NC: 2024:KHC:26731
                                 CRL.P No. 13525 of 2023




     R/O OF SHETTIGERE VILLAGE
     KOTHAGERE HOBLI
     KUNIGAL TALUK,
     TUMKURU DISTRICT-572130.

5.   SMT. CHANDRAKALA
     W/O OF VENKATESH
     AGED ABOUT 32 YEARS
     R/O SHETTIGERE VILLAGE
     KOTHAGERE HOBLI,
     KUNIGAL TALUK,
     TUMKURU DISTRICT-572130.

6.   SMT. KALAVATHI
     WIFE OF SATHISHA
     AGED ABOUT 35 YEARS
     R/O SHETTIGERE VILLAGE
     KOTHAGERE HOBLI,
     KUNIGAL TALUK,
     TUMKURU DISTRICT-572130.

7.   SMT. THIBBAMMA
     WIFE OF GANGADARAIAH
     AGED ABOUT 58 YEARS
     R/O SHETTIGERE VILLAGE,
     KOTHAGERE HOBLI,
     KUNIGAL TALUK,
     TUMKURU DISTRICT-572130.

8.   SMT. SHANTHAMMA
     WIFE OF KUMARA
     AGED ABOUT 50 YEARS
     R/O SHETTIGERE VILLAGE,
     KOTHAGERE HOBLI,
     KUNIGAL TALUK,
     TUMKURU DISTRICT-572130.
                           -3-
                                      NC: 2024:KHC:26731
                                 CRL.P No. 13525 of 2023




9.   SHRI. GANGAIAH @ GANGANNA
     SON OF LATE CHALUVAIAH
     AGED ABOUT 85 YEARS
     R/O SHETTIGERE VILLAGE,
     KOTHAGERE HOBLI,
     KUNIGAL TALUK,
     TUMKURU DISTRICT-572130.
                                            ...PETITIONERS



(BY SRI. THAMMAIAH.H.N, ADVOCATE)


AND:

1.   THE STATE OF KARNATAKA,
     BY KUNIGAL POLICE,
     KUNIGAL
     REP. BY THE STATE PUBLIC PROSECUTOR,
     BENGALURU-560001.

2.   SRI. MUDDAHANUMEGOWDA
     S/O HANUMAIAH ALIS GOWDAIAH,
     AGED ABOUT 39 YEARS
     R/O SHETTIGERE VILLAGE,
     KOTHAGERE HOBLI,
     KUNIGAL TALUK,
     TUMKURU DISTRICT-572130.

3.   SRI. HANUMAIAH ALIAS GOWDAIAH,
     S/O HANUMAIAH @ KARIYAPPA
     AGED ABOUT 69 YEARS,
     R/O SHETTIGERE VILLAGE,
     KOTHAGERE HOBLI,
     KUNIGAL TALUK,
                            -4-
                                      NC: 2024:KHC:26731
                                 CRL.P No. 13525 of 2023




     TUMKURU DISTRICT-572130.

4.   SMT. LALITHA
     WIFE OF MUDDAHANUMEGOWDA
     AGED ABOUT 36 YEARS
     R/O SHETTIGERE VILLAGE,
     KOTHAGERE HOBLI,
     KUNIGAL TALUK,
     TUMKURU DISTRICT-572130.
                                         ...RESPONDENTS


(BY SRI. THEJESH.P, HCGP A/W
SRI. HARISH GANAPATHI, HCGP FOR R1)




      THIS CRL.P IS FILED U/S.482 OF CR.P.C PRAYING TO

QUASH THE FIR IN CR.NO.184/2022 VIDE ANNEXURE-A,

COMPLAINT AT ANNEXURE-B AND ENTIRE CHARGE SHEET IN

C.C.NO.7469/2023   AT   ANNEXURE-C     FILED   BY   THE

RESPONDENT NO.1 POLICE FOR THE OFFENCE P/U/S 323, 324,

504, 506 R/W 149 OF IPC PENDING BEFORE THE PRINCIPAL

CIVIL JUDGE AND J.M.F.C., KUNIGAL, NELAMANGALA AGAINST

THE PETITIONERS AND ETC.


      THIS PETITION, COMING ON FOR ORDERS, THIS DAY,

THE COURT MADE THE FOLLOWING:
                                   -5-
                                             NC: 2024:KHC:26731
                                        CRL.P No. 13525 of 2023




                               ORDER

Learned counsel appearing for the petitioners files a memo seeking to withdraw the petition.

2. In terms of memo, the petition is disposed as withdrawn.

Sd/-

JUDGE AV List No.: 2 Sl No.: 20