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Union of India - Section

Section 220 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

220. Junior Flag Officer killed in action.

- If any other Flag Officer or Commodore, not commanding a fleet, flotilla or squadron should be killed in battle, his flag or broad pendant shall continue to fly until the battle is ended; but the Flag Officer or Commodore commanding the fleet, flotilla or squadron shall immediately be informed of the event by sigal or otherwise, as may be most advisable.