Delhi High Court - Orders
Dr. Shashi Vashisht vs Union Of India And Ors on 25 September, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13002/2018
DR. SHASHI VASHISHT ..... Petitioner
Through: Mr. M. L. Sharma, Mr. Gaurang
Vardhan and Ms. Kajal Joon, Advs.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Ms. Divyanshi Anand, Adv. for
Ms. Shiva Lakshmi, CGSC
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 25.09.2023 At the request of counsel for the respondent, renotify on September 26, 2023.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J SEPTEMBER 25, 2023/ds This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 23:34:33