Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 24 in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes 24. Refusal to receive pay. - Concerted or organized refusal on the part of the employees to receive their pay shall constitute improper conduct.
