Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(2) in Orissa Minor Minerals Concession Rules, 2004

(2)Every mining plan under Sub-rule (1) shall be accompanied with a non-refundable fee of one thousand rupees for every 10 hectares or part thereof of mining area covered' under the mining lease.