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[Cites 0, Cited by 0] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(11) in The Electricity (Supply) Act, 1948

(11)The provisions of sub-section (3) of section 4-B shall apply in relation to any notification issued by the Central Government or the Central Commission, as the case may be, under sub-section (10), as they apply in relation to the rules made by that Government under Chapter II.]