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[Cites 0, Cited by 0] [Section 41(3)] [Section 41] [Entire Act]

NCT Delhi - Subsection

Section 41(3)(a) in Delhi Sales Tax Act, 1975

(a)any person to whom a notice under this Act was issued to produce, or cause to be produced, any books of accounts or other documents has omitted or failed to produce or caused to be produced such books of accounts or other documents, as required by such notice, or