Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(38) in The Punjab Municipal Act, 1999 (38)"Municipal Accounts Committee" in relation to a Municipal Corporation or a Class 'A' Municipal Council, means the Municipal Accounts Committee constituted under section 167;
