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[Cites 0, Cited by 0] [Section 6(19)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(19)(r) in Tamil Nadu Fire Service Rules, 1990

(r)load and unload petrol containers on and from vehicles at the fire station, scene of fire, places of duty at exhibitions, fairs, etc., and also places of storage.