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[Cites 0, Cited by 3] [Section 3(1)] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(1)(f) in The Kerala Shops and Commercial Establishments Act, 1960

(f)establishments which, not being factories within the meaning of the Factories Act, 1948 (Central Act 63 of 1948) are in respect of matters dealt with in this Act, governed by a separate law for the time being in force in the State of Kerala.