Bombay High Court
Arvind Dham vs Union Of India And 2 Ors on 6 January, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
905-OSWP-3140-2021.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 3140 OF 2021
Arvind Dham ...Petitioner
Versus
Union of India & Ors ...Respondents
Mr Zal Andhyarujina, Senior Advocate, with Ashish P, i/b Dhir
And Dhir Associates, for the Petitioner.
Ms Harshika Makwana, for Respondent No.1.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 6th January 2022
PC:-
1. At the request of the leaned Advocate for the 1st Respondent, who states that the learned Additional Solicitor General is unavailable, we will list the matter on 25th January 2022.
2. The Affidavit in Reply is to be filed and served on or before 14th January 2022.
ARUN RAMCHNDRA SANKPAL
3. All concerned will act on production of a digitally signed copy Digitally signed by ARUN RAMCHNDRA SANKPAL Date: 2022.01.06 of this order.
15:03:54 +0530(Madhav J. Jamdar, J) (G. S. Patel, J) Page 1 of 1 6th January 2022