Allahabad High Court
Ram Gopal Vidhyarti And Another vs Union Of India And Others on 10 August, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- WRIT - C No. - 43560 of 2007 Petitioner :- Ram Gopal Vidhyarti And Another Respondent :- Union Of India And Others Petitioner Counsel :- Sanjay Kumar,Kaush1esh Tripathi Respondent Counsel :- C.S.C.,A.K. SaXena,A.S.G.I. 2007/1728 Hon'ble Prakash Chandra Verma J.
Hon'ble Ram Autar Singh,J.
The case is called out. None appears. The writ petition is dismissed for want of prosecution. Interim order, if any, stands Vacated.
Order Date :- 10.8.2010 R