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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(2)(g) in The M.P. Shops and Establishments Act, 1958

(g)the qualifications of Inspectors to be appointed under Section 40 and the powers which such Inspectors shall exercise under Section 41;