Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(1)(A) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(A)The homes shall have physical facilities and shall be run in accordance with the operational norms as the state Government may direct.