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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(j) in Tamil Nadu Marumakkattayam Act, 1932

(j)
(i)"tavazhi", used in relation to a female, means the group of persons consisting of that female, her children and all her descendants in the female line; and
(ii)"tavazhi" used in relation to a male means the tavazhi of the mother of that male.