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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(2) in Orissa Zilla Parishad Election Rules, 1994

(2)Names of the validly nominated candidates shall be printed or typed or cyclostyled or legible written on the ballot papers arranged according to the alphabetical order of their name in the following form [in Oriya] [Substituted vide S.R.O. No. 868/2001 dated 23.11.2001 (O.G.E. No. 2482 dated 21.12.2001).].
Serial No. Name of the Candidates with the name of father orhusband Voting sign
(1) (2) (3)
     
Note. - "Ballot Paper" for the purpose of this rule shall be either typed or cyclostyled or in manuscript as the Commissioner may be order determine.