Section 15(2)(l) in The Punjab Vaccination Act, 1953

[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(2)(l) in The Punjab Vaccination Act, 1953

(l)the preparation and keeping of registers showing -

(i)the names of unprotected children,

(ii)the result of each vaccination or its postponement and the delivery of certificates, if any;