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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(4) in Raiganj University Act, 2014

(4)The State Government shall devise the procedure regarding re-recommendation of the teachers and the librarians referred to under sub-section (3) and such procedure shall have limited effect and shall apply only in case of Raiganj College (University College).