Delhi High Court - Orders
Family Planning Association Of India vs Secretary Labour Department ... on 28 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~153
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12114/2015
FAMILY PLANNING ASSOCIATION OF INDIA ..... Petitioner
Through: Mr. Siddharth Dias, Adv.
versus
SECRETARY LABOUR DEPARTMENT GOVERNMENT OF NCT
OF DELHI & ORS. ..... Respondents
Through: Mr. Manoj V. George, Ms. Shilpa
Liza George and Mr. Presly Mathai,
Advs. for R-3
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 28.04.2022
1. It is already 16:30 Hrs.
2. Re-notify on March 28, 2023.
V. KAMESWAR RAO, J APRIL 28, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:30.04.2022 18:01:16