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Delhi High Court - Orders

Family Planning Association Of India vs Secretary Labour Department ... on 28 April, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~153
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     W.P.(C) 12114/2015
                                    FAMILY PLANNING ASSOCIATION OF INDIA ..... Petitioner
                                                     Through: Mr. Siddharth Dias, Adv.

                                                versus

                                   SECRETARY LABOUR DEPARTMENT GOVERNMENT OF NCT
                                   OF DELHI & ORS.                         ..... Respondents
                                                 Through: Mr. Manoj V. George, Ms. Shilpa
                                                          Liza George and Mr. Presly Mathai,
                                                          Advs. for R-3

                                   CORAM:
                                   HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                         ORDER

% 28.04.2022

1. It is already 16:30 Hrs.

2. Re-notify on March 28, 2023.

V. KAMESWAR RAO, J APRIL 28, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:30.04.2022 18:01:16