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Union of India - Section

Section 6 in Conduct of Elections Rules, 1961

6. Authentication of certificates issued by the Election Commission.

- A certificate issued by the Election Commission under [sub-section (2) of section 9] [ Substituted by S.O. 1542, dated 25.4.1967.] or under sub-section (3) of section 33 shall be signed by the Secretary to the Election Commission and shall bear its official seal.