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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Jharkhand - Subsection

Section 26(1)(iv) in Jharkhand Raksha Shakti University Act, 2016

(iv)the money received by the University from the collaborating industries in terms of the provisions of the Memorandum of Understanding entered between the University and the Industry, for establishment of sponsored chairs, fellowships or infrastructure facilities of the University; and