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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(2) in Punjab Waqf Rules, 2018

(2)On such a deposit being made, the returning officer shall,-
(a)warn the person challenged, of the penalty for impersonation; and
(b)read the relevant entry in the electoral roll in full and ask him whether he is the person referred to in the entry or not.