Manipur High Court
M/S Sri Avantika Contractors (I) Ltd vs Vineet Joshi & 4 Ors on 22 April, 2024
LAIREN Digitally signed
by
MAYUM LAIRENMAYUM
INDRAJE INDRAJEET
SINGH Item No. 32
ET Date:
2024.04.26 IN THE HIGH COURT OF MANIPUR
SINGH 00:01:19 +05'30' AT IMPHAL
CONT.CAS(C) No. 120 of 2023
M/S Sri Avantika Contractors (I) Ltd.
Petitioner
Vs.
Vineet Joshi & 4 ors.
Respondents
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 20.05.2024.
JUDGE CHIEF JUSTICE
Indrajeet