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Manipur High Court

M/S Sri Avantika Contractors (I) Ltd vs Vineet Joshi & 4 Ors on 22 April, 2024

LAIREN Digitally signed
        by
MAYUM LAIRENMAYUM
INDRAJE INDRAJEET
        SINGH                                                                               Item No. 32
ET      Date:
        2024.04.26                      IN THE HIGH COURT OF MANIPUR
SINGH 00:01:19 +05'30'                            AT IMPHAL
                                           CONT.CAS(C) No. 120 of 2023
                           M/S Sri Avantika Contractors (I) Ltd.
                                                                                          Petitioner
                                                    Vs.
                           Vineet Joshi & 4 ors.
                                                                                       Respondents
                                                BEFORE
                          HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
                          HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI

                                                        ORDER

22.04.2024.

Siddharth Mridul, C.J.:

At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 20.05.2024.
                                     JUDGE                              CHIEF JUSTICE
              Indrajeet