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State of Gujarat - Section

Section 24 in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

24. District police to assist Ambaji Pilgrimage Tourism Authority .

The District Police shall assist the officers or any other persons authorized to discharge any of the provisions for enforcement of this Act particularly in respect of the following, namely:-
(i)for the better protection and security of the public property within the Pilgrimage Tourism development area including prevention of encroachments and removal thereof;
(ii)for aiding the officers of the Ambaji Pilgrimage Tourism Authority in the detection and investigation of any matter relating to leakage of revenue or any amount payable to the Ambaji Pilgrimage Tourism Authority;
(iii)for effective communication and obtaining of any information regarding any design to commit or the commission of any offence by any person under this Act or any rules or regulations made thereunder;
(iv)to exercise such other powers and discharge such other functions as may be prescribed.