Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 40 in The West Bengal Factories (Exemption) Rules, 1982 40. Coal washeries on various manufacturing process excepting loading and unloading of railway wagons, repairs and maintenance of machinery and plant;
