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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(5) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(5)to highlight the profoundness of the rational approach and the scientific temper presented in the Vedas and the Shastras in the context of pursuit of knowledge empowerment and realization of higher levels of consciousness;