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[Cites 0, Cited by 0] [Section 128] [Entire Act]

State of Bihar - Subsection

Section 128(3) in The Bihar Motor Vehicles Rules, 1992

(3)Same as aforesaid no stage carriage or contract carriage shall be painted in postal red colour or display any sign or inscription which includes the word "MAIL":Provided that a stage carriage belonging to the State Transport Undertakings may be partly colour in red, if such colour is of a shade distinct from that used on vehicles carrying Government mail.