Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 8 in The Protection of Plant Varieties and Farmers' Rights Scheme, 2015

8. Maintenance and audit of accounts.

- The maintenance and audit of accounts shall be as specified by the Comptroller and Auditor-General of India for Central autonomous bodies.First Schedule[See paragraph 3(1)]Form for Claim of Compensation Under Section 41To,(Name and address of notified centre)
1 Name of the applicant(In Capital Letters)  
2 Status of the applicant Persons Group of persons Governmental Non-Governmental
3 If non-Governmental, then details of registration.  
4 Postal address of applicant (for correspondence)  
5 Name and location of the village or local community  
6 Name of the registered breeder against whom claim is filed.  
7 Name of registered variety in respect of which claimed isfiled.  
8 Details of contribution of the village or local community inrespect of the variety (alleged to be used in the evolution ofthe registered variety)  
9 Is the variety still being conserved by the village or localcommunities? If the answer is yes, give the details  
10 Whether the variety conserved by the village or localcommunity finds place in People's Bio-diversity Register  
DeclarationName and address/telephone No. /e-mail of the person with whom the Registrar, Protection of Plant Varieties &Farmers' Rights Authority can correspond with:Name (in block letters) ____________________________________________Postal address (for correspondence) ________________________________Block ___________________________Village __________________________P.O. _____________________________District ___________________________State ____________________________Pin ___________________________Tel. (if any) ____________________The information given in the application is true to the best of my knowledge, information and belief.Signature of the applicantIt is hereby certified that the farmer named in this application has conserved and improved the material mentioned in this application form.(To be certified by Chairperson/Secretary of the concerned panchayat Bio-diversity Management Committee or concerned District Agricultural Officer or Director of Research of concerned State Agriculture University or Concerned District Tribal Development Office)(Seal, Sign with date)Note: 1. Please sign each page of the application Form.