Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(35) in New Town Kolkata Planning Area (Building) Rules, 2014 (35)"Geo-Technical Engineer" means a geo-technical engineer having qualifications and experience as prescribed in Sub-Rule- 2(iv) of Rule- 22;
