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Union of India - Section

Section 45 in THE FINANCE ACT, 2021

45. Amendment of section 151A.

In section 151A of the Income-tax Act, in sub-section (1), in the opening portion, after the words and figures “issuance of notice under section 148”, the words, figures and letter “or conducting of enquiries or issuance of show-cause notice or passing of order under section 148A” shall be inserted.