Bombay High Court
Nagsen S/O. Sampatrao Bankar vs The State Of Maharashtra Thr. Ministry ... on 26 September, 2019
Bench: Z.A. Haq, Pushpa V. Ganediwala
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL WRIT PETITION NO. 894 OF 2018
Nagsen S/o. Sampatrao Bankar ....Petitioner
V/S
The State Of Maharashtra Thr. Ministry Of ....Respondent
Co-operation And Textiles Sangram Vikas Sirpurkar Dr. Renuka Sangram Sirpurkar Ankita Sarkar For Petitioner App For R-1 To 5 Dr. Adv. Mohan S. Gawai For R-6 Dr. Adv. Mohan S. Gawai For R-7 For Respondent CORAM : Z.A. HAQ & SMT. PUSHPA V. GANEDIWALA, JJ DATE : 26th September, 2019 P.C. :
S.0.to 3-10-19 at the request of Shri S.R.Agrawal,Adv.h/f Shri S.V.Sirpurkar,Adv.for petitioner.
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