Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 508(1)] [Section 508] [Entire Act]

Union of India - Subsection

Section 508(1)(e) in The Income Tax Act, 2025

(e)the registering authority empowered to register motor vehicles under Chapter IV of the Motor Vehicles Act, 1988; or