Supreme Court - Daily Orders
A. Rangarajan vs Union Of India Ministry Of Environment ... on 22 January, 2020
Bench: Chief Justice, S. Abdul Nazeer, Sanjiv Khanna
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ITEM NO.5,5.1-5.35 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Civil) No. 897/1996
A. RANGARAJAN & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No. 40238/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 166991/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 166986/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 173408/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 173386/2018 – CLARIFICATION/DIRECTION
IA No. 177380/2018 - IMPLEADMENT
IA No. 152054/2018 - CLARIFICATION/DIRECTION
IA No. 16302/2019 - CLARIFICATION/DIRECTION
IA No. 151251/2018 - CLARIFICATION/DIRECTION
IA No. 16298/2019 - CLARIFICATION/DIRECTION
IA No. 114474/2018 - CLARIFICATION/DIRECTION
IA No. 166912/2018 - CLARIFICATION/DIRECTION
IA No. 151254/2018 - EXEMPTION FROM FILING O.T.
IA No. 99330/2019 - EXEMPTION FROM FILING O.T.
IA No. 1/1996 - GRANT OF INTERIM RELIEF
IA No. 166911/2018 - INTERVENTION/IMPLEADMENT
IA No. 173380/2018 - INTERVENTION/IMPLEADMENT
IA No. 40231/2019 - INTERVENTION/IMPLEADMENT
IA No. 152051/2018 - INTERVENTION/IMPLEADMENT
IA No. 171935/2018 - INTERVENTION/IMPLEADMENT
IA No. 16301/2019 - INTERVENTION/IMPLEADMENT
IA No. 151236/2018 - INTERVENTION/IMPLEADMENT
IA No. 166978/2018 - INTERVENTION/IMPLEADMENT
IA No. 16297/2019 - INTERVENTION/IMPLEADMENT
IA No. 166957/2018 - INTERVENTION/IMPLEADMENT
IA No. 103157/2018 - INTERVENTION/IMPLEADMENT
IA No. 70121/2019 - INTERVENTION/IMPLEADMENT
IA No. 12653/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 99328/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
Signature Not Verified
Digitally signed by
CHARANJEET KAUR
Date: 2020.01.23
SLP(C) No. 20154/2011 (XII)
18:37:02 IST
Reason: WITH APPLN. FOR BRINGING ON RECORD THE ADDITIONAL DOCUMENTS)
SLP(C) No. 21460/2011 (XII)
(WITH APPLN. FOR DIRECTIONS)
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SLP(C) No. 17313-17314/2011 (XII)
(IA No. 12500/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 158778/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 46325/2018 - CLARIFICATION/DIRECTION
IA No. 158781/2018 - EXEMPTION FROM FILING O.T.
IA No. 7/2012 - MODIFICATION OF COURT ORDER
IA No. 9/2012 - STAY APPLICATION)
APPLN. FOR PERMISSION TO FILE COMPILATION-I AND II)
APPLN. FOR PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS WITH
AFFIDAVIT WITHOUT ANNEXURES)
SLP(C) No. 21461/2011 (XII)
(WITH APPLN. FOR DIRECTIONS)
SLP(C) No. 21463-21464/2011 (XII)
SLP(C) No. 16668/2011 (XII)
(IA No. 163316/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. D.171407/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 162669/2018 - CLARIFICATION/DIRECTION
IA No. 160267/2018 - CLARIFICATION/DIRECTION
IA No. 163318/2018 - EXEMPTION FROM FILING O.T.
IA No. 162672/2018 - EXEMPTION FROM FILING O.T.
IA No. 160268/2018 - EXEMPTION FROM FILING O.T.
IA No.D. 171411/2018 - EXEMPTION FROM FILING O.T.
IA No. 163311/2018 - INTERVENTION/IMPLEADMENT
IA No. 160262/2018 - INTERVENTION/IMPLEADMENT
IA No. 171398/2018 - INTERVENTION/IMPLEADMENT)
SLP(C) No. 17160/2011 (XII)
SLP(C) No. 17155-17156/2011 (XII)
SLP(C) No. 17150-17151/2011 (XII)
(WITH APPLN(S). FOR DIRECTIONS)
SLP(C) No. 21480/2011 (XII)
(APPLN. FOR DIRECTIONS)
SLP(C) No. 21467/2011 (XII)
(APPLN. FOR DIRECTIONS)
SLP(C) No. 21472/2011 (XII)
SLP(C) No. 21477/2011 (XII)
SLP(C) No. 21478/2011 (XII)
SLP(C) No. 21470/2011 (XII)
SLP(C) No. 21468/2011 (XII)
SLP(C) No. 21469/2011 (XII)
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SLP(C) No. 24826/2011 (XII)
(IA No. 169532/2018 - CLARIFICATION/DIRECTION)
SLP(C) No. 19112/2011 (XII)
(IA No. 151261/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
SLP(C) No. 25010/2011 (XII)
(APPLN(S). FOR EXEMPTION FROM FILING O.T IN ADDI. AFFIDAVIT)
SLP(C) No. 31581/2011 (XII)
(WITH APPLN(S). FOR DIRECTIONS, IMPLEADMENT)
SLP(C) No. 35559/2013 (XII)
(IA No. 169534/2018 - APPROPRIATE ORDERS/DIRECTIONS)
SLP(C) No. 30535/2011 (XII)
SLP(C) No. 35644/2013 (XII)
SLP(C) No. 30536/2011 (XII)
SLP(C) No. 9305/2012 (XII)
(IA No. 169235/2018 - CLARIFICATION/DIRECTION
IA No. 169236/2018 - EXEMPTION FROM FILING O.T.)
S.L.P.(C)...CC No. 5278/2012 (XII)
(IA No. 1/2012 - CONDONATION OF DELAY IN FILING
IA No. 2/2012 - CONDONATION OF DELAY IN REFILING)
S.L.P.(C)...CC No. 5312/2012 (XII)
(IA No. 1/2012 - CONDONATION OF DELAY IN FILING
IA No. 2/2012 - CONDONATION OF DELAY IN REFILING)
SLP(C) No. 5176/2012 (XII)
SLP(C) No. 2666/2012 (XII)
SLP(C) No. 7619/2012 (XII)
(WITH APPLN(S). FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT AND IA No. 3/2012 - APPLICATION FOR DIRECTIONS)
S.L.P.(C)...CC No. 5161/2012 (XII)
(IA No. 29032/2012 - APPLICATION FOR DIRECTIONS
IA No. 1/2012 - PERMISSION TO FILE PETITION (SLP)
SLP(C) No. 37332/2013 (XII)
S.L.P.(C)...CC No. 9201/2012 (XII)
(IA No. 3/2013 - APPLICATION FOR DIRECTIONS
IA No. 1/2012 - CONDONATION OF DELAY IN FILING)
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Diary No(s). 16319/2017 (XII)
(IA No. 60394/2017 - CONDONATION OF DELAY IN FILING
IA No. 60396/2017 - CONDONATION OF DELAY IN REFILING)
Date : 22-01-2020 These matters were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE SANJIV KHANNA
Mr. Harish N. Salve, Sr. Adv. (A.C.) (NP)
Ms. Aparajita Singh, Sr. Adv. (A.C.) (NP)
Mr. Siddharth Chowdhary, Adv. (A.C.)
Mr. A.D.N. Rao, Adv. (A.C.)
For Petitioner(s) Mr. R. Basant, Sr. Adv.
Mr. Rahul Shyam Bhandari, AOR
Ms. Bharya Vijay Tangri, Adv.
Mr. A. Siva Kumar, Adv.
Mr. P.K. Manohar, AOR
Mr. Gopal Shankara Narayanan, Sr. Adv.
Mr. Senthil Jagadeesan, AOR
Ms. Sonakshi Malhan, Adv.
Ms. Suriti Choudhary, Adv.
Mr. Mrinal Kanwar, Adv.
Mr. Vishal Sinha, Adv.
Mr. Salman Khurshid, Sr. Adv.
Ms. Diksha Rai, AOR
Mr. Manan Verma, Adv.
Ms. Palak Mahajan, Adv.
Mr. Ishan Bisht, Adv.
Mr. Zafar Khurshid, Adv.
Ms. Sakshi Kotiyal, Adv.
Mr. Trideep Pais, Adv.
Ms. Tusharika Mattu, Adv.
Mr. N.K.Verma, Adv.
Ms. Anjana Chandrashekar, AOR
Mr. Abhimanyu Bhandaari, Adv.
Ms. Roohina Dua, Adv.
Mr. Cheitanya Madan, Adv.
Mr. Naveen Kumar, AOR
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Mr. R. Nedumaran, Adv.
Mr. P. Soma Sundaram, AOR
Ias.152051,152054/18 Mr. R. Nedumaran, Adv.
Mr. Y. Arunagiri, Adv.
Mr. P. Soma Sundaram, AOR
Mr. Zulfiker Ali P.S. AOR
Mr. V. Balachandran, AOR
Mr. A. Lakshminarayanan, Adv.
Mr. Siddharth Naidu, Adv.
Mr. S. Ravi Shankar, AOR
Ms. Yamunah Nachiar, Adv.
Mr. Kaustubh Shukla, AOR
Mr. Abhay Singh, Adv.
Mr. Abhiwan Verma, Adv.
Mr. Deepayan Mandal, AOR
Mr. Janmejay Girdhar, Adv.
Mr. R. Anand Padmanabhan, Adv.
Mr. C. Aravind, Adv.
Mr. Shashi Bhushan Kumar, AOR
Mr. K.V. Mohan, AOR
Mr. K.V. Balakrishnan, Adv.
Mr. Rahul Kumar Sharma, Adv.
Mr. Shakil Ahmed Syed, AOR
Mohd. Parvez Dabas, Adv.
Mr. Uzmi Jameel Husain, Adv.
Mr Daanish Ahmad Syed, Adv.
Mr. S.S. Kazi, Adv.
Mr. Vaibhav Tandan, Adv.
Mr. Sudarsh Menon, AOR
Mrs. Lalita Kaushik, AOR
Ms. N. Annapoorani, AOR
Mr. Salman Khurshid, Sr. Adv.
Mr. G. Balaji, AOR
Mr. Mukesh Kumar Singh, Adv.
Mr. Amit, Adv.
Mr. Ikshit Singhal, Adv.
Mr. Sridhar Potaraju, AOR
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Ms. Shiwani Tushir, Adv.
Mr. G. Ushasi, Adv.
Mr. T. Vishnu Menon, Adv.
IA 114474/2018 Mr. Neeraj Kishan Kaul, Sr. Adv.
Ms. Divyya Kapur, Adv.
Mr. Varun Mathur, Adv.
Mr. Vikas Mehta, AOR
For Respondent(s) Mr. Raju Ramachandran, Sr. Adv.
Mr. M. Yogesh Kanna, AOR
Mr. S.Raja Rajeshwaran, Adv.
Mr. Karthik Rajendran, Adv.
Ms. Uma Prasana Bachu, Adv.
Mr. Shankar, Adv.
Caveator-In-person
Mr. ANS Nadkarni, ASG
Ms. Sushasini Sen, Adv.
Mr. S.S. Rebello, Adv.
Ms. Arzu Paul, Adv.
Ms. Riya Soni, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. D.L. Chidnanda, Adv.
Ms. Suhasini Sen, Adv.
Mr. Gurmeet Singh Makker, Adv.
Mr. B. Krishna Prasad, Adv.
Ms. Aparna Bhat, AOR
Mr. B. Balaji, AOR
T.N. Ele. Mr. Vinodh Kanna B., AOR
Board Mr. Lenin Rajasehar, Adv.
Mr. C. Paramasivam, Adv.
Mr. K.V. Vijayakumar, AOR
Mr. P.A. Noor Muhamed, AOR
Mr. M.A. Krishna Moorthy, AOR
Mr. G. Prakash, AOR
Karnataka Mr. V.N. Raghupathy, AOR
Mr. Manender Pal Gupta, Adv.
Md. Apzal Ansari, Adv.
Mr. Saket Singh, Adv.
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Ms. Niranjana Singh, Adv.
Mr. Gopal Singh, AOR
Mr. Parijat Sinha, AOR
Mr. Sanjeeb Panigrahi, AOR
Ms. Sujata, Adv.
Tripura Mr. Shuvodeep Roy, AOR
Mr. Kabir Shankar Bose, Adv.
Mr. Sataroop Das, Adv.
Meghalaya Mr. Ranjan Mukherjee, AOR
Mr. Upendra Mishra, Adv.
Mr. KV Kharlyngdoh, Adv.
Ms. Sunita Shrivastava, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Ms. Shiani Mishra, Adv.
Mr. Anil Shrivastav, AOR
Nagaland Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
IA 171935/2018 Mr. V.N. Subramanian, Adv.
Mr. Anzu. K. Varkey, AOR
Mr. B. Rajesh, Adv.
Mr. Sanjay Upadhayay, Adv.
Ms. Mayuri Raghuvanshi, AOR
Ms. Eisha Krishan, Adv.
Ms. Fizza Zaidi, Adv.
Mr. Manan Verma, AOR
Ms. Ruchi Kohli, AOR
Mr. P. Soma Sundaram, AOR
Mr. Arjun Garg, AOR
Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Nakul Dewan, Sr. Adv.
Mr. Ejaz Maqbool, AOR
Ms. Akriti Chaubey, Adv.
Mr. Kunwar Aditya Singh, Adv.
Mr. Muhammad Isa M. Hakim, Adv.
Ms. Aishwarya Sarkar, Adv.
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Mr. G.S. Chauhan, Adv.
Mr. Guntur Prabhakar, AOR
Mr. Nishanth Patil, AOR
Jharkhand Mr. Tapesh Kumar Singh, AOR
Mr. Aditya Pratap Singh, Adv.
Ms. Uttara Babbar, AOR
Ms. Bhavana Duhoon, Adv.
Mr. Manan Bansal, Adv.
Andaman &
Nocobar Ms. G. Indira, Adv.
Haryana Dr.Monika Gusain, AOR
West Bengal Mr. Suhaan Mukerji, Adv.
Ms. Pallavi Sharma, Adv.
Mr. Amit Verma, Adv.
Ms. Kajal Dalal, Adv.
for M/s. PLR Chamber & Co.
Andhra Pradesh Mr. Mahfooz A. Nazki, AOR
Mr. Gowtham Polanki, Adv.
Uttarakhand Mr. Ankur Prakash, AOR
Mr. Alok Kumar Pandy, Adv.
Dr. Manish Singhvi, Sr. Adv.
Mr. Shailja Nanda Mishra, Adv.
Mr. Arpit Parkash, Adv.
Mr. Sandeep Kumar Jha, AOR
Mr. Sachin Patil, AOR
Mr. Rahul Chitnis, Adv.
Mr. Aditya Pande, Adv.
Mr. Geo Joseph, Adv.
Mr. Mani Bhushan Sinha, Adv.
Mr. Pranab Prakash, AOR
Mr. T.N. Rama Rao, Adv.
Mr. Hitesh Kumar Sharma, adv.
Mr. Akhileshwar Jha, Adv.
Mr. T. Veera Reddy, Adv.
Mr. J.S.V. Rao, Adv.
Mr. T.V. George, Adv.
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Ms. Purnima Krishna, AOR
Mr. M.F. Philip, Adv.
Mr. Siddhesh Kotwal, Adv.
Ms. Bansuri Swaraj, Adv.
Ms. Astha Sharma, adv.
Ms. Arshiya Ghosh, Adv.
Mr. Divyansh Tiwari, Adv.
Ms. Ana Upadhyay, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Hearing Concluded.
Judgment/Order reserved.
[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR