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Supreme Court - Daily Orders

A. Rangarajan vs Union Of India Ministry Of Environment ... on 22 January, 2020

Bench: Chief Justice, S. Abdul Nazeer, Sanjiv Khanna

                                                    1

                   ITEM NO.5,5.1-5.35            COURT NO.1             SECTION PIL-W

                                    S U P R E M E C O U R T O F     I N D I A
                                            RECORD OF PROCEEDINGS

                   Writ Petition(Civil)    No.    897/1996


                   A. RANGARAJAN & ORS.                                 Petitioner(s)

                                                        VERSUS

                   UNION OF INDIA    & ORS.                             Respondent(s)

                   (IA No. 40238/2019 - APPROPRIATE ORDERS/DIRECTIONS
                   IA No. 166991/2018 - APPROPRIATE ORDERS/DIRECTIONS
                   IA No. 166986/2018 - APPROPRIATE ORDERS/DIRECTIONS
                   IA No. 173408/2018 - APPROPRIATE ORDERS/DIRECTIONS
                   IA No. 173386/2018 – CLARIFICATION/DIRECTION
                   IA No. 177380/2018 - IMPLEADMENT
                   IA No. 152054/2018 - CLARIFICATION/DIRECTION
                   IA No. 16302/2019 - CLARIFICATION/DIRECTION
                   IA No. 151251/2018 - CLARIFICATION/DIRECTION
                   IA No. 16298/2019 - CLARIFICATION/DIRECTION
                   IA No. 114474/2018 - CLARIFICATION/DIRECTION
                   IA No. 166912/2018 - CLARIFICATION/DIRECTION
                   IA No. 151254/2018 - EXEMPTION FROM FILING O.T.
                   IA No. 99330/2019 - EXEMPTION FROM FILING O.T.
                   IA No. 1/1996 - GRANT OF INTERIM RELIEF
                   IA No. 166911/2018 - INTERVENTION/IMPLEADMENT
                   IA No. 173380/2018 - INTERVENTION/IMPLEADMENT
                   IA No. 40231/2019 - INTERVENTION/IMPLEADMENT
                   IA No. 152051/2018 - INTERVENTION/IMPLEADMENT
                   IA No. 171935/2018 - INTERVENTION/IMPLEADMENT
                   IA No. 16301/2019 - INTERVENTION/IMPLEADMENT
                   IA No. 151236/2018 - INTERVENTION/IMPLEADMENT
                   IA No. 166978/2018 - INTERVENTION/IMPLEADMENT
                   IA No. 16297/2019 - INTERVENTION/IMPLEADMENT
                   IA No. 166957/2018 - INTERVENTION/IMPLEADMENT
                   IA No. 103157/2018 - INTERVENTION/IMPLEADMENT
                   IA No. 70121/2019 - INTERVENTION/IMPLEADMENT
                   IA No. 12653/2019 - PERMISSION TO FILE ADDITIONAL
                   DOCUMENTS/FACTS/ANNEXURES
                   IA No. 99328/2019 - PERMISSION TO FILE ADDITIONAL
                   DOCUMENTS/FACTS/ANNEXURES)

                   WITH
Signature Not Verified

Digitally signed by
CHARANJEET KAUR
Date: 2020.01.23
                   SLP(C) No. 20154/2011 (XII)
18:37:02 IST
Reason:            WITH APPLN. FOR BRINGING ON RECORD THE ADDITIONAL DOCUMENTS)

                   SLP(C) No. 21460/2011 (XII)
                   (WITH APPLN. FOR DIRECTIONS)
                               2

SLP(C) No. 17313-17314/2011 (XII)
(IA No. 12500/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 158778/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 46325/2018 - CLARIFICATION/DIRECTION
IA No. 158781/2018 - EXEMPTION FROM FILING O.T.
IA No. 7/2012 - MODIFICATION OF COURT ORDER
IA No. 9/2012 - STAY APPLICATION)
APPLN. FOR PERMISSION TO FILE COMPILATION-I AND II)
APPLN. FOR PERMISSION TO PLACE ON RECORD SUBSEQUENT FACTS WITH
AFFIDAVIT WITHOUT ANNEXURES)

SLP(C) No. 21461/2011 (XII)
(WITH APPLN. FOR DIRECTIONS)

SLP(C) No. 21463-21464/2011 (XII)

SLP(C) No. 16668/2011 (XII)
(IA No. 163316/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. D.171407/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 162669/2018 - CLARIFICATION/DIRECTION
IA No. 160267/2018 - CLARIFICATION/DIRECTION
IA No. 163318/2018 - EXEMPTION FROM FILING O.T.
IA No. 162672/2018 - EXEMPTION FROM FILING O.T.
IA No. 160268/2018 - EXEMPTION FROM FILING O.T.
IA No.D. 171411/2018 - EXEMPTION FROM FILING O.T.
IA No. 163311/2018 - INTERVENTION/IMPLEADMENT
IA No. 160262/2018 - INTERVENTION/IMPLEADMENT
IA No. 171398/2018 - INTERVENTION/IMPLEADMENT)

SLP(C) No. 17160/2011 (XII)

SLP(C) No. 17155-17156/2011 (XII)

SLP(C) No. 17150-17151/2011 (XII)
(WITH APPLN(S). FOR DIRECTIONS)

SLP(C) No. 21480/2011 (XII)
(APPLN. FOR DIRECTIONS)

SLP(C) No. 21467/2011 (XII)
(APPLN. FOR DIRECTIONS)

SLP(C) No. 21472/2011 (XII)

SLP(C) No. 21477/2011 (XII)

SLP(C) No. 21478/2011 (XII)

SLP(C) No. 21470/2011 (XII)

SLP(C) No. 21468/2011 (XII)

SLP(C) No. 21469/2011 (XII)
                              3


SLP(C) No. 24826/2011 (XII)
(IA No. 169532/2018 - CLARIFICATION/DIRECTION)

SLP(C) No. 19112/2011 (XII)
(IA No. 151261/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)

SLP(C) No. 25010/2011 (XII)
(APPLN(S). FOR EXEMPTION FROM FILING O.T IN ADDI. AFFIDAVIT)

SLP(C) No. 31581/2011 (XII)
(WITH APPLN(S). FOR DIRECTIONS, IMPLEADMENT)

SLP(C) No. 35559/2013 (XII)
(IA No. 169534/2018 - APPROPRIATE ORDERS/DIRECTIONS)

SLP(C) No. 30535/2011 (XII)

SLP(C) No. 35644/2013 (XII)

SLP(C) No. 30536/2011 (XII)

SLP(C) No. 9305/2012 (XII)
(IA No. 169235/2018 - CLARIFICATION/DIRECTION
IA No. 169236/2018 - EXEMPTION FROM FILING O.T.)

S.L.P.(C)...CC No. 5278/2012 (XII)
(IA No. 1/2012 - CONDONATION OF DELAY IN FILING
IA No. 2/2012 - CONDONATION OF DELAY IN REFILING)

S.L.P.(C)...CC No. 5312/2012 (XII)
(IA No. 1/2012 - CONDONATION OF DELAY IN FILING
IA No. 2/2012 - CONDONATION OF DELAY IN REFILING)

SLP(C) No. 5176/2012 (XII)

SLP(C) No. 2666/2012 (XII)

SLP(C) No. 7619/2012 (XII)
(WITH APPLN(S). FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT AND IA No. 3/2012 - APPLICATION FOR DIRECTIONS)

S.L.P.(C)...CC No. 5161/2012 (XII)
(IA No. 29032/2012 - APPLICATION FOR DIRECTIONS
IA No. 1/2012 - PERMISSION TO FILE PETITION (SLP)

SLP(C) No. 37332/2013 (XII)


S.L.P.(C)...CC No. 9201/2012 (XII)
(IA No. 3/2013 - APPLICATION FOR DIRECTIONS
IA No. 1/2012 - CONDONATION OF DELAY IN FILING)
                               4


Diary No(s). 16319/2017 (XII)
(IA No. 60394/2017 - CONDONATION OF DELAY IN FILING
IA No. 60396/2017 - CONDONATION OF DELAY IN REFILING)


Date : 22-01-2020 These matters were called on
                     for hearing today.

CORAM :
          HON'BLE THE CHIEF JUSTICE
          HON'BLE MR. JUSTICE S. ABDUL NAZEER
          HON'BLE MR. JUSTICE SANJIV KHANNA


                     Mr.   Harish N. Salve, Sr. Adv. (A.C.) (NP)
                     Ms.   Aparajita Singh, Sr. Adv. (A.C.) (NP)
                     Mr.   Siddharth Chowdhary, Adv. (A.C.)
                     Mr.   A.D.N. Rao, Adv. (A.C.)

For Petitioner(s)    Mr.   R. Basant, Sr. Adv.
                     Mr.   Rahul Shyam Bhandari, AOR
                     Ms.   Bharya Vijay Tangri, Adv.
                     Mr.   A. Siva Kumar, Adv.

                     Mr. P.K. Manohar, AOR

                     Mr.   Gopal Shankara Narayanan, Sr. Adv.
                     Mr.   Senthil Jagadeesan, AOR
                     Ms.   Sonakshi Malhan, Adv.
                     Ms.   Suriti Choudhary, Adv.
                     Mr.   Mrinal Kanwar, Adv.
                     Mr.   Vishal Sinha, Adv.

                     Mr.   Salman Khurshid, Sr. Adv.
                     Ms.   Diksha Rai, AOR
                     Mr.   Manan Verma, Adv.
                     Ms.   Palak Mahajan, Adv.
                     Mr.   Ishan Bisht, Adv.
                     Mr.   Zafar Khurshid, Adv.
                     Ms.   Sakshi Kotiyal, Adv.

                     Mr.   Trideep Pais, Adv.
                     Ms.   Tusharika Mattu, Adv.
                     Mr.   N.K.Verma, Adv.
                     Ms.   Anjana Chandrashekar, AOR

                     Mr.   Abhimanyu Bhandaari, Adv.
                     Ms.   Roohina Dua, Adv.
                     Mr.   Cheitanya Madan, Adv.
                     Mr.   Naveen Kumar, AOR
                              5

                    Mr. R. Nedumaran, Adv.
                    Mr. P. Soma Sundaram, AOR

Ias.152051,152054/18 Mr. R. Nedumaran, Adv.
                     Mr. Y. Arunagiri, Adv.
                     Mr. P. Soma Sundaram, AOR

                    Mr. Zulfiker Ali P.S. AOR

                    Mr. V. Balachandran, AOR
                    Mr. A. Lakshminarayanan, Adv.
                    Mr. Siddharth Naidu, Adv.

                    Mr. S. Ravi Shankar, AOR
                    Ms. Yamunah Nachiar, Adv.

                    Mr. Kaustubh Shukla, AOR
                    Mr. Abhay Singh, Adv.
                    Mr. Abhiwan Verma, Adv.

                    Mr. Deepayan Mandal, AOR
                    Mr. Janmejay Girdhar, Adv.

                    Mr. R. Anand Padmanabhan, Adv.
                    Mr. C. Aravind, Adv.
                    Mr. Shashi Bhushan Kumar, AOR

                    Mr. K.V. Mohan, AOR
                    Mr. K.V. Balakrishnan, Adv.
                    Mr. Rahul Kumar Sharma, Adv.

                    Mr. Shakil Ahmed Syed, AOR
                    Mohd. Parvez Dabas, Adv.
                    Mr. Uzmi Jameel Husain, Adv.
                    Mr Daanish Ahmad Syed, Adv.
                    Mr. S.S. Kazi, Adv.
                    Mr. Vaibhav Tandan, Adv.

                    Mr. Sudarsh Menon, AOR

                    Mrs.    Lalita Kaushik, AOR

                    Ms. N. Annapoorani, AOR

                    Mr.   Salman Khurshid, Sr. Adv.
                    Mr.   G. Balaji, AOR
                    Mr.   Mukesh Kumar Singh, Adv.
                    Mr.   Amit, Adv.
                    Mr.   Ikshit Singhal, Adv.


                    Mr. Sridhar Potaraju, AOR
                              6

                    Ms. Shiwani Tushir, Adv.
                    Mr. G. Ushasi, Adv.
                    Mr. T. Vishnu Menon, Adv.

IA 114474/2018      Mr.   Neeraj Kishan Kaul, Sr. Adv.
                    Ms.   Divyya Kapur, Adv.
                    Mr.   Varun Mathur, Adv.
                    Mr.   Vikas Mehta, AOR


For Respondent(s)   Mr.   Raju Ramachandran, Sr. Adv.
                    Mr.   M. Yogesh Kanna, AOR
                    Mr.   S.Raja Rajeshwaran, Adv.
                    Mr.   Karthik Rajendran, Adv.
                    Ms.   Uma Prasana Bachu, Adv.
                    Mr.   Shankar, Adv.

                    Caveator-In-person

                    Mr.   ANS Nadkarni, ASG
                    Ms.   Sushasini Sen, Adv.
                    Mr.   S.S. Rebello, Adv.
                    Ms.   Arzu Paul, Adv.
                    Ms.   Riya Soni, Adv.
                    Mr.   Chinmayee Chandra, Adv.
                    Mr.   D.L. Chidnanda, Adv.
                    Ms.   Suhasini Sen, Adv.
                    Mr.   Gurmeet Singh Makker, Adv.
                    Mr.   B. Krishna Prasad, Adv.

                    Ms. Aparna Bhat, AOR

                     Mr. B. Balaji, AOR


T.N. Ele.           Mr. Vinodh Kanna B., AOR
Board               Mr. Lenin Rajasehar, Adv.
                    Mr. C. Paramasivam, Adv.

                    Mr. K.V. Vijayakumar, AOR

                    Mr. P.A. Noor Muhamed, AOR


                    Mr. M.A. Krishna Moorthy, AOR

                    Mr. G. Prakash, AOR

Karnataka           Mr. V.N. Raghupathy, AOR
                    Mr. Manender Pal Gupta, Adv.
                    Md. Apzal Ansari, Adv.

                    Mr. Saket Singh, Adv.
                           7

                 Ms. Niranjana Singh, Adv.
                 Mr. Gopal Singh, AOR

                 Mr. Parijat Sinha, AOR

                 Mr. Sanjeeb Panigrahi, AOR
                 Ms. Sujata, Adv.

Tripura          Mr. Shuvodeep Roy, AOR
                 Mr. Kabir Shankar Bose, Adv.
                 Mr. Sataroop Das, Adv.


Meghalaya        Mr. Ranjan Mukherjee, AOR
                 Mr. Upendra Mishra, Adv.
                 Mr. KV Kharlyngdoh, Adv.

                 Ms.   Sunita Shrivastava, Adv.
                 Mr.   Hitesh Kumar Sharma, Adv.
                 Ms.   Shiani Mishra, Adv.
                 Mr.   Anil Shrivastav, AOR

 Nagaland        Ms. K. Enatoli Sema, AOR
                 Mr. Amit Kumar Singh, Adv.

IA 171935/2018   Mr. V.N. Subramanian, Adv.
                 Mr. Anzu. K. Varkey, AOR
                 Mr. B. Rajesh, Adv.

                 Mr.   Sanjay Upadhayay, Adv.
                 Ms.   Mayuri Raghuvanshi, AOR
                 Ms.   Eisha Krishan, Adv.
                 Ms.   Fizza Zaidi, Adv.

                 Mr. Manan Verma, AOR

                 Ms. Ruchi Kohli, AOR

                 Mr. P. Soma Sundaram, AOR

                 Mr. Arjun Garg, AOR

                 Mr. Rajeev Kumar Dubey, Adv.
                 Mr. Ashiwan Mishra, Adv.
                 Mr. Kamlendra Mishra, AOR

                 Mr.   Nakul Dewan, Sr. Adv.
                 Mr.   Ejaz Maqbool, AOR
                 Ms.   Akriti Chaubey, Adv.
                 Mr.   Kunwar Aditya Singh, Adv.
                 Mr.   Muhammad Isa M. Hakim, Adv.
                 Ms.   Aishwarya Sarkar, Adv.
                           8

                 Mr. G.S. Chauhan, Adv.

                 Mr. Guntur Prabhakar, AOR

                 Mr. Nishanth Patil, AOR

Jharkhand        Mr. Tapesh Kumar Singh, AOR
                 Mr. Aditya Pratap Singh, Adv.

                 Ms. Uttara Babbar, AOR
                 Ms. Bhavana Duhoon, Adv.
                 Mr. Manan Bansal, Adv.


Andaman &
Nocobar          Ms. G. Indira, Adv.


Haryana          Dr.Monika Gusain, AOR

West Bengal      Mr.   Suhaan Mukerji, Adv.
                 Ms.   Pallavi Sharma, Adv.
                 Mr.   Amit Verma, Adv.
                 Ms.   Kajal Dalal, Adv.
                 for   M/s. PLR Chamber & Co.

Andhra Pradesh   Mr. Mahfooz A. Nazki, AOR
                 Mr. Gowtham Polanki, Adv.

Uttarakhand      Mr. Ankur Prakash, AOR
                 Mr. Alok Kumar Pandy, Adv.


                 Dr.   Manish Singhvi, Sr. Adv.
                 Mr.   Shailja Nanda Mishra, Adv.
                 Mr.   Arpit Parkash, Adv.
                 Mr.   Sandeep Kumar Jha, AOR

                 Mr.   Sachin Patil, AOR
                 Mr.   Rahul Chitnis, Adv.
                 Mr.   Aditya Pande, Adv.
                 Mr.   Geo Joseph, Adv.

                 Mr. Mani Bhushan Sinha, Adv.
                 Mr. Pranab Prakash, AOR

                 Mr.   T.N. Rama Rao, Adv.
                 Mr.   Hitesh Kumar Sharma, adv.
                 Mr.   Akhileshwar Jha, Adv.
                 Mr.   T. Veera Reddy, Adv.
                 Mr.   J.S.V. Rao, Adv.
                 Mr.   T.V. George, Adv.
                           9



                Ms. Purnima Krishna, AOR
                Mr. M.F. Philip, Adv.

                Mr.   Siddhesh Kotwal, Adv.
                Ms.   Bansuri Swaraj, Adv.
                Ms.   Astha Sharma, adv.
                Ms.   Arshiya Ghosh, Adv.
                Mr.   Divyansh Tiwari, Adv.
                Ms.   Ana Upadhyay, Adv.


UPON hearing the counsel the Court made the following
                      O R D E R

Hearing Concluded.

Judgment/Order reserved.

[ CHARANJEET KAUR ] [ INDU KUMARI POKHRIYAL ] A.R.-CUM-P.S. ASSTT. REGISTRAR