Delhi High Court - Orders
Ms Anita Aggarwala vs M/S Drb Developers on 12 March, 2020
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 245/2017 & CRL.M.A. 1052/2017
MS ANITA AGGARWALA ..... Petitioner
Through None
versus
M/S DRB DEVELOPERS ..... Respondent
Through Mr. Bhavesh Kumar Singh, AR of
respondent
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 12.03.2020 Renotify on 21.05.2020. Interim order, if any, to continue.
SURESH KUMAR KAIT, J MARCH 12, 2020/ms