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[Cites 0, Cited by 0] [Section 3(6)] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(6)(vi) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(vi)a Maurusidar or a halband Muafidar in Tehri-Garhwal or Uttar Kashi in respect of that part of his land of which is held by a Khaikar;