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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(2)(iv) in The Legal Literacy Camp, Scheme, 1999

(iv)Vacancy. - If any member nominated under the High Court Legal Saksharata Dal for any reason, the vacancy shall be filled up on the same manner as the original nomination and the person so nominated shall be a member for the remaining term of the member in whose place he is so nominated.