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[Entire Act]
State of Tamilnadu - Section
Section 115 in Tamil Nadu Educational Rules
115.
No fees shall believed from students of the Tamil Nadu or from those who come from outside the State of Tamil Nadu but who hold stipends granted under rule 118. Fees shall, however, be levied from other students at the following rates: -| Fees per annum in advance | Fees per term | |
| (1) | (2) | |
| Rs. | Rs. | |
| (1) Collegiate department (Lady WillingtonTraining College) | 80 | 27 |
| (2) Collegiate Department (Teacher's College,Saidapet) | 169 | 54 |
| (3) Secondary Departments | 80 | 40 |