Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(1) in Andhra Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 1999 (1)All petitions shall be filed in such number of copies as the Commission may specify and all such copies shall be complete in all respects.
